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State of Goa - Section

Section 12 in The Goa, Daman and Diu Town and Country Planning Act, 1974

12. Board to consider the regional plan.

- [Chief Town Planner (Planning)] [Substituted by Act No. 17 of 2017, dated 9.9.2017] shall refer the regional plan prepared under section 10, to the Board for its consideration and may make such changes in the regional plan as may be necessary in the light of the views expressed by the Board.