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[Cites 0, Cited by 0] [Section 356Q] [Entire Act]

Union of India - Subsection

Section 356Q(g) in The Merchant Shipping Act, 1958

(g)"length" means the length as defined in the International Convention on Load Lines, 1966, as modified by the Protocol of 1988 relating thereto, or any successor Convention as ratified or acceded to or adopted by the Government of India;