Rajasthan High Court - Jodhpur
Lrs Of Lt. Ghamandi Lal & Ors vs State & Anr on 22 May, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5783 / 2018
1. Bud Ram S/o Late Sh. Jai Ram, Aged About 68 Years
2. Smt. Cheeno Devi W/o Late Sh. Dharmpal S/o Late Sh. Jai
Ram, Aged About 63 Years
3. Ramu Ram S/o Late Sh. Dharmpal S/o Late Sh. Jai Ram, Aged
About 38 Years
4. Liladhar S/o Late Sh. Dharmpal S/o Late Sh. Jai Ram, Aged
About 34 Years
5. Mahtab Singh S/o Late Sh. Prahalad Singh S/o Late Sh. Jai
Ram, Aged About 34 Years
6. Ranveer Singh S/o Late Sh. Prahalad Singh S/o Late Sh. Jai
Ram, Aged About 32 Years, By Caste- Jat, All Petitioners Are R/o
Village- Naurangpura, Tehsil- Rajgarh, District Churu.
----Petitioners
Versus
1. The State of Rajathan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
Connected With
S.B. Civil Writ Petition No. 5886 / 2018
1. Bal Bhaskar S/o Late Sh. Amar Nath, Aged About 46 Years
2. Seema Sharma S/o Late Sh. Amar Nath
3. Poonam Sharma S/o Late Sh. Amar Nat
4. Neelam Sharma S/o Late Sh. Amar Nath, All the Above Named
Petitioners Are Legal Heirs of Late Sh. Amar Nath R/o Ward No. 22
Ghorwardhan Darwaja Village & Tehsil Deeg, District Bhartpur,
Rajasthan.
----Petitioners
Versus
(2 of 14)
[ CW-5783/2018]
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 5925 / 2018
1. Banarasi Devi W/o Late Sh. Gugan Ram
2. Dayanand S/o Late Sh. Gugan Ram
3. Savitri D/o Late Sh. Gugan Ram
4. Omprakash S/o Late Sh. Gugan Ram, Aged About 40 Years
5. Santosh S/o Late Sh. Gugan Ram, All Petitioners Are Legal
Heirs of Ex-Servicemen Late Sh. Gugan Ram by Caste Jat, R/o
Village- Isharpura, Ward No. 7, Post- Hamiri Kalan, Distt.-
Jhunjhunu, Rajasthan- 333001
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 5991 / 2018
1. Parli Devi W/o Late Sh. Moti Ram
2. Gordhan Ram S/o Late Sh. Moti Ram, Aged About 48 Years
3. Dhanni Devi D/o Late Sh. Moti Ram
4. Kamla Devi D/o Late Sh. Moti Ram, All Petitioners Are Legal
Heirs Os Ex- Serviceman Late Sh. Moti Ram and R/o Village-326
Swami Ki Dhani, Shivbhajanpura, Tehsil- Dataramgarh, Distt.-
Sikar, Rajasthan.
----Petitioners
Versus
(3 of 14)
[ CW-5783/2018]
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6017 / 2018
1. Anop Kanwar W/o Late Sh. Kishan Singh
2. Madan Singh S/o Late Sh. Kishan Singh, Aged About 40 Years,
Both the Petitioner Are B/c Rajput, R/o Village Dhudiya, Panchayat
Samittee Balesar, Tehsil- Shergarh, District Jodhpur, Raj.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6018 / 2018
1. Magan Kanwar D/o Late Sh. Bag Singh
2. Mal Singh S/o Late Sh. Bag Singh, Aged About 75 Years
3. Bodu Singh S/o Late Sh. Bag Singh
4. Sohan Kanwar D/o Late Sh. Bag Singh, All Petitioners Are B/c
Rajput, R/o Village Iraniyan Ki Dhani, Post Mundiyawas, Tehsil
Datar Ramgarh, District Sikar, Raj.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(4 of 14)
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S.B. Civil Writ Petition No. 6034 / 2018
1. Mahendra Singh S/o Late Sh. Bhanwar Singh, Aged About 40
Years
2. Dashrath Singh S/o Late Sh. Bhanwar Singh
3. Devi Singh S/o Late Sh. Bhanwar Singh
4. Maisur Singh S/o Late Sh. Bhanwar Singh
5. Suva Kanwar W/o Late Sh. Bajarang Singh, S/o Late Sh.
Bhanwar Singh
6. 5/2 Bhairu Singh S/o Late Sh. Bajarang Singh, S/o Late Sh.
Bhanwar Singh
7. 5/3 Shakti Singh S/o Late Sh. Bajarang Singh, S/o Late Sh.
Bhanwar Singh, All the Above Petitioners Are Legal Heirs of Ex-
service Men Late Sh. Bhanwar Singh, Resident of Village- Duriya,
Tehsil- Udaipurwati, District- Jhunjhunu, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6101 / 2018
Mukarb Khan S/o Late Sh. Bikham Khan, Aged About 58 Years,
Resident of Village Ganeri, Tehsil- Laxmangarh, District- Sikar, Raj.
----Petitioner
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(5 of 14)
[ CW-5783/2018]
S.B. Civil Writ Petition No. 6122 / 2018
Purana Singh S/o Late Sh. Mal Singh @ Mahal Singh, Aged About
52 Years, By Caste- Rajput, R/o Village- Deeppura, Tehsil-
Udaipurvati & District- Jhunjhnu.
----Petitioner
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6123 / 2018
1. Madan Singh S/o Late Sh. Bhagwan Singh, Aged About 65
Years
2. Ram Singh S/o Late Sh. Bhagwan Singh, Aged About 62 Years
3. Prabhu Singh S/o Late Sh. Bhagwan Singh, Aged About 60
Years
4. Manu Singh S/o Late Sh. Bhagwan Singh, Aged About 57 Years
5. Ajeet Singh S/o Late Sh. Bhagwan Singh, Aged About 55 Years
6. Jaswant Singh S/o Late Sh. Bhagwan Singh, Aged About 52
Years
7. Shailendra Singh S/o Late Sh. Sumer Singh S/o Late Sh.
Bhagwan Singh, Aged About 48 Years
8. Pawan Singh S/o Late Sh. Sumer Singh S/o Late Sh. Bhagwan
Singh, Aged About 34 Years
9. Arun Singh S/o Late Sh. Sumer Singh S/o Late Sh. Bhagwan
Singh, Aged About 34 Years, By Caste- Rajput, All Petitioner Are
R/o Village- Jaipahadi, Tehsil & District Jhunjhunu.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
(6 of 14)
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2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 6272 / 2018
1. Dayalchand S/o Late Sh. Todaram, Aged About 55 Years
2. Moolchand S/o Late Sh. Todaram
3. Bhagirathmal S/o Late Sh. Todaram
4. Savarmal S/o Late Sh. Todaram
5. Kanhaiya Lal S/o Late Sh. Todaram, All the Petitioners Are B/c
Sain, R/o Village Sutot, Samittee, Tehsil- Laxmangarh, District
Sikar, Raj.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6312 / 2018
1. Mal Singh S/o Late Sh. Ladu Singh
2. 2/1 Vishal Kanwar W/o Late Sh. Kalyan Singh S/o Late Sh. Ladu
Singh
3. 2/2 Suresh Singh S/o Late Sh. Kalyan Singh S/o Late Sh. Ladu
Singh
4. 2/3 Om Kanwar D/o Late Sh. Kalyan Singh S/o Late Sh. Ladu
Singh
5. 2/4 Suman Kanwar D/o Late Sh. Kalyan Singh S/o Late Sh.
Ladu Singh
6. 2/5 Mahendra Singh S/o Late Sh. Kalyan Singh S/o Late Sh.
Ladu Singh
7. Shrawan Singh S/o Late Sh. Ladu Singh
8. Lichman Singh S/o Late Sh. Ladu Singh, Aged About 56 Years,
(7 of 14)
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All the Above Named Petitioners Are Legal Heirs of Ex-Service Late
Sh. Ladu Singh, Resident of Ward No. 11 Village Mundiyawas,
Tehsil Dataramgarh, District Sikar, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6429 / 2018
1. Smt. Gen Kanwar W/o Late Sh. Mangu Singh, Aged About 75
Years
2. Karni Singh S/o Late Sh. Mangu Singh, Aged About 50 Years,
Caste Rajput, All Petitioners Are R/o Village- Thirpali Chhoti,
Tehsil- Rajgarh & District- Churu.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6430 / 2018
1. Chandraprakash S/o Late Sh. Sahi Ram, Aged About 47 Years
2. Jay Devi D/o Late Sh. Sahi Ram, Aged About 56 Years
3. Kamla D/o Late Sh. Sahi Ram, Aged About 51 Years
4. Balbir Singh S/o Late Sh. Sahi Ram, Aged About 54 Years
5. Smt. Vimla Devi W/o Late Sh. Mahendra Singh S/o Late Sh.
Sahi Ram, Aged About 54 Years, By Caste Jat, All Petitioners Are
R/o Village Sagda, Tehsil- Bhadara, District Hanumangarh.
----Petitioners
(8 of 14)
[ CW-5783/2018]
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 6483 / 2018
1. Bhanwar Kanwar D/o Late Sh. Phool Singh
2. Rajknwar D/o Late Sh. Phool Singh
3. Rajeshwary D/o Late Sh. Phool Singh
4. Meena Kanwar D/o Late Sh. Phool Singh
5. Poonam Kanwar S/o Late Sh. Phool Singh
6. Basant Kanwar D/o Late Sh. Phool Singh, Aged About 30 Years
7. Ajit Singh S/o Late Sh. Phool Singh, All Petitioners Are Legal
Heirs of Ex-Serviceman Late Sh. Phool Singh, R/o Village- Jakhal,
Tehsil Nawalgarh, Distt.- Jhunjhunu, Raj.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 6566 / 2018
1. Bajrang Singh S/o Lae Sh. Bhairu Singh, Aged 46 years,
2. Sumer Singh S/o Late Sh. Bhairu Singh, Aged -68 years,
3.Vikram Singh S/o Late Sh. Bhairu Singh, Aged -62 years,
4. Krishan Singh S/op Late Sh. Bhairu Singh, Aged-47 yeas,
5. Rangpal Singh S/o Late Sh. Bhairu Singh, Aged -52 years,
6. Nirmla Kanwar D/o Late Sh. Bhairu Singh, Aged -40 years,
(9 of 14)
[ CW-5783/2018]
7. Kalyan Singh S/o Late Sh. Bhairu Singh, Aged -35 years, by
caste-Rajput, All petitioners are R/o Village-Kali Phadi, Tehsil-&
District-Jhunjhunu.
----Petitioner
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondent
S.B. Civil Writ Petition No. 6648 / 2018
1. Fool Kanwar W/o Late Sh. Ishwar Singh
2. Ayuwan Singh S/o Late Sh. Ishwar Singh
3. Rajendra Singh S/o Late Sh. Ishwar Singh, Aged About 52
Years
4. Devendra Singh S/o Late Sh. Ishwar., All the Petitioners Are
Legal Hires of Ex-service Late Sh. Ishwar Singh, R/o Village-
trilokpura, Tehsil-dataramgarh, Distt. Sikar, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajathan).
----Respondents
S.B. Civil Writ Petition No. 4756 / 2018
1. Balkesh Bano W/o Late Shri Wahid Ali, Aged About 68 Years
2. Ekraj Nabi S/o Late Shri Wahid Ali, Aged About 61 Years
3. Fida Hussain S/o Late Shri Wahid Ali, Aged About 52 Years
4. Julfen Bano D/o Late Shri Wahid Ali, Aged About 57 Years
5. Entzar S/o Late Shri Wahid Ali, Aged About 54 Years
(10 of 14)
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6. Jangsher Ali S/o Late Shri Wahid Ali, Aged About 38 Years, All
by Caste Kayam Khani Musalman, Residents of Dhanuri, District
Jhunjhunu.
----Petitioners
Versus
1. State of Rajasthan Through the Principal Secretary to the
Government, Colonization and Sainik Kalyan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Additional Commissioner, Colonization
Department, Bikaner.
----Respondents
S.B. Civil Writ Petition No. 7080 / 2018
Surj Bhan Singh S/o Late Sh. Inder Singh, Aged About 50 Years,
Resident of Village Lilon Ki Dhani, Tehsil- Udaipurwati, Distric-
Jhunjhunu, Raj.
----Petitioner
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 5945 / 2018
1. Suraj Singh S/o Late Sh. Samanta Ram
2. Rajveer Singh S/o Late Sh. Samanta Ram
3. Mahesh S/o Late Sh. Samanta Ram
4. Dilip S/o Late Sh. Samanta Ram
5. Vivek S/o Late Sh. Samanta Ram
6. Meena D/o Late Sh. Samanta Ram
7. Sunita @ Soniya D/o Late Sh. Samanta Ram, All the Above
Named Petitioners are Legal Heirs of Late Sh. Samanta Ram R/o
Village Mehrawar, Tehsil Kumhar, District Bhartpur, Rajasthan.
(11 of 14)
[ CW-5783/2018]
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 5988 / 2018
1. Ajay Singh S/o Late Sh. Sardar Singh, Aged About 58 Years
2. Yashpal Singh S/o Late Sh. Sardar Singh, Aged About 61 Years
3. Uma Devi W/o Late Sh. Inder Singh S/o Late Sh. Sardar Singh ,
Since deceased through legal representatives-
a. 3/2. Sashri Kanwar D/o Late Sh. Inder Singh S/o Late Sh.
Sardar Singh
b. 3/3. Sailu Kanwar D/o Late Sh. Inder Singh S/o Late Sh. Sardar
Singh
c. 3/4. Anand Singh S/o Late Sh. Inder Singh S/o Late Sh. Sardar
Singh
d. 3/5. Atul Singh S/o Late Sh. Inder Singh S/o Late Sh. Sardar
Singh
4. Kusum Devi W/o Late Sh. Prem Singh S/o Sardar Singh , Since
deceased through legal representatives-
a. 4/2. Deependra Singh S/o Late Sh. Prem Singh S/o Sardar
Singh
b. 4/3. Jyoti Kanwar D/o Late Sh. Prem Singh S/o Sardar Singh
c. 4/4. Prakash Singh S/o Late Sh. Prem Singh S/o Sardar Singh
5. Mahendra Singh S/o Late Sh. Sardar Singh
6. Shashi Bai D/o Late Sh. Sardar Singh, All the Petitioners are
Legal Heirs of Ex-servicemen Late Sh. Sardar Singh B/c Rajput,
Resident of Village Morod Khurd, Post Navalpura, Tehsil- Rajgarh,
District-Alwar, Raj.
(12 of 14)
[ CW-5783/2018]
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajathan).
----Respondents
S.B. Civil Writ Petition No. 6102 / 2018
1. LRS of Late Sh. Ghamandi Lal , Since deceased through legal
representatives-
1/1. Santra Devi W/o Late Sh. Ghamandi Lal S/o Late Sh. Jahar
Ram @ Jahar Singh
1/2. Ashok Kumar S/o Late Sh. Ghanmandi Lal S/o Late Sh. Jahar
Ram @ Jahar Singh
1/3. Pradeep Kumar S/o Late Sh. Ghamandi Lal S/o Late Sh. Jahar
Ram @ Jahar Singh
1/4. Rajesh D/o Late Sh. Ghamandi Lal S/o Late Sh. Jahar Ram @
Jahar Singh
1/5. Santora S/o Ghamandi Lal S/o Late Sh. Jahar Ram @ Jahar
Singh
2. Dharmveer S/o Late Sh. Jahar Ram @ Jahar Singh, Aged About
60 Years
3. LRs of Late Sh. Sube Singh , Since deceased through legal
representatives-
3/1. Rajbalal Devi W/o Late Sh. Sube Singh S/o Late Sh. Jahar
Ram @ Jahar Singh
3/2. Himmat Singh S/o Late Sh. Sube Singh S/o Late Sh. Jahar
Ram @ Jahar Singh
3/3. Anup Singh Yadav S/o Late Sh. Sube Singh S/o Late Sh.
Jahar Ram @ Jahar Singh
3/4. Suman D/o Late Sh. Sube Singh S/o Late Sh. Jahar Ram @
Jahar Singh
(13 of 14)
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4. LRS of Late Sh. Mayaram , Since deceased through legal
representatives-
4/1. Krishna Devi W/o Late Sh. Mayaram S/o Late Sh. Jahar Ram
@ Jahar Singh
4/2. Raj Kumar S/o Late Sh. Mayaram S/o Late Sh. Jahar Ram @
Jahar Singh
4/3. Sanjay Kumar S/o Late Sh. Mayaram S/o Late Sh. Jahar Ram
@ Jahar Singh
4/4. Kanta D/o Late Sh. Mayaram S/o Late Sh. Jahar Ram @ Jahar
Singh
5. LRS of Late Sh. Sunder Lal , Since deceased through legal
representatives-
5/1. Sushila Devi W/o Late Sh. Sunder Lal S/o Late Sh. Jahar Ram
@ Jahar Singh
5/2. Vikram Singh Yadav S/o Late Sh. Sunder Lal S/o Late Sh.
Jahar Ram @ Jahar Singh
5/3. Sharda S/o Late Sh. Sunder Lal S/o Late Sh. Jahar Ram @
Jahar Singh
6. Beer Singh S/o Late Sh. Jahar Ram @ Jahar Singh., All the
Petitioners are Legal Heirs of Ex-service Man Late Sh. S/o Late Sh.
Jahar Ram @ Jahar Singh, Resident of Village Molawas, Tehsil
Mundawara, District Alwar, Raj.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department, Jaipur
(Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajathan).
----Respondents
_____________________________________________________
For Petitioner(s) : None present
For Respondent(s) : None present
_____________________________________________________
(14 of 14)
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HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 22/05/2018 This Court is satisfied that the issue raised in the present writ petitions is squarely covered by the judgment rendered by this Court in the case of Narayan Vs. State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 1818/2017) decided on 25.3.2017 wherein this Court after taking into consideration the earlier judgment rendered in the case of Smt. Sajjan Kanwar Vs. The State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 10552/2009) decided on 12.3.2014 and the Division Bench Judgment rendered in the case of State of Rajasthan & Anr. Vs. Smt. Sajjan Kanwar & Anr. (D. B. Special Appeal (Writ) No. 1007/2014) decided on 22.3.2017, directed as under :-
"17. In the result, the petitions are disposed of with the directions to the respondents to consider the claim of the individual petitioner in accordance with the Rules of 1975, keeping in view, the pronouncement of this court in Sajjan Kanwar's (supra). Needless to say that after due consideration, the petitioners, whose claims are found acceptable, shall be handed over the possession of the land on their completing legal formalities in accordance with law. The entire exercise shall be completed by the respondents as expeditiously as possible, preferably within a period of three months from the date of receipt of certified copy of this order. No order as to costs."
Accordingly, the present writ petitions are also disposed of with similar directions, as above.
(NIRMALJIT KAUR), J.
NK/3-14, 16-20, 49, 68, 104-106