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Patna High Court - Orders

Sri Ramakant Singh vs Commissioner Of Income Tax & O on 1 December, 2014

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta, Ravi Ranjan

  IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Miscellaneous Appeal No.224 of 2010
======================================================
1. Sri Ramakant Singh, S/O Late Ram Khelawan Singh, aged about 56
years, Residing At 101, Lotus Apartment, New Patliputra Colony, Patna
800013,P.O. New Patliputra Colony, P.S. Patliputra in the Town And
District Of Patna.

                                          .... .... Appellant/ Appellant
                                 Versus
1. Commissioner Of Income Tax (Central), Central Revenue Building,
Birchand Patel Marg, Patna.
2. Deputy Commissioner Of Income Tax, Central Circle 1, Patna.
3. Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                       .... .... Respondents/ Respondents
======================================================
                                  with
                   Miscellaneous Appeal No.225 of 2010
======================================================
1. Sri Ramakant Singh, S/O Late Ram Khelawan Singh, aged about 56
years, Residing At 101, Lotus Apartment, New Patliputra Colony, Patna
800013, P.O., New Patliputra Colony, P.S. Patliputra in The Town And
District Of Patna.

                                           .... ....   Appellant/ Appellant
                                 Versus
1. Commissioner Of Income Tax (Central), Central Revenue Building,
Birchand Patel Marg, Patna.
2. Deputy Commissioner Of Income Tax, Central Circle 1, Patna.
3. Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                      .... .... Respondents/Respondents
======================================================
                                 with
                 Miscellaneous Appeal No.229 of 2010
======================================================
1. Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                          .... .... Appellant/ Appellant
                                Versus
1. The Commissioner Of Income Tax (Central), Revenue Building,
Birchand Patel Marg, Patna.
2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                  .... .... Respondents/Respondents
======================================================
                            with
             Miscellaneous Appeal No.230 of 2010
 2   Patna High Court MA No.224 of 2010 (2) dt.01-12-2014

                                            2/4




            ======================================================
            1. Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh in The Town And District Of Patna.

                                                           .... ....
                                                               Appellant/ Appellant
                                                                              Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                  .... .... Respondents/Respondents
            ======================================================
                                             with
                             Miscellaneous Appeal No.231 of 2010
            ======================================================
            1. Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                                           .... ....   Appellant/ Appellant
                                            Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                  .... .... Respondents/Respondents
            ======================================================
                                             with
                             Miscellaneous Appeal No.232 of 2010
            ======================================================
            1. Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                                      .... .... Appellant/ Appellant
                                            Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                    .... .... Respondents/Respondents
            ======================================================
                                              with
                             Miscellaneous Appeal No.233 of 2010
            ======================================================
            1. Dr. Rajeshwar Prasad Singh, S/O Late Ram Gulela Singh, aged about 76
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.
 3   Patna High Court MA No.224 of 2010 (2) dt.01-12-2014

                                            3/4




                                                      .... .... Appellant/ Appellant
                                            Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                  .... .... Respondents/Respondents
            ======================================================
                                             with
                             Miscellaneous Appeal No.234 of 2010
            ======================================================
            1. Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                                           .... ....   Appellant/ Appellant
                                            Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                  .... .... Respondents/Respondents
            ======================================================
                                             with
                             Miscellaneous Appeal No.241 of 2010
            ======================================================
            Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                                           .... ....   Appellant/ Appellant

                                            Versus
            1. The Commissioner Of Income Tax (Central), Revenue Building,
            Birchand Patel Marg, Patna.
            2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                  .... .... Respondents/Respondents
            ======================================================
                                             with
                             Miscellaneous Appeal No.242 of 2010
            ======================================================
            Binoy Kumar Singh HUF, A Hindu Undivided Family Through Its Karta
            Dr. Binoy Kumar Singh, S/O Dr. Rajeshwar Prasad Singh, aged about 41
            years, Residing At H-21,Doctor'S Colony, Kankerbagh, P.O. Hanuman
            Nagar, P.S. Kankerbagh In The Town And District Of Patna.

                                                           .... ....   Appellant/ Appellant
 4            Patna High Court MA No.224 of 2010 (2) dt.01-12-2014

                                                     4/4




                                                     Versus
                     1. The Commissioner Of Income Tax (Central), Revenue Building,
                     Birchand Patel Marg, Patna.
                     2. The Assistant Commissioner Of Income Tax, Central Circle-1,Patna.

                                                      .... .... Respondents/Respondents
                     ======================================================
                     Appearance :
                     For the Appellants : Mr. Rakesh Kumar Singh, Advocate

                     For the Income TAx : Ms. Archana Sinha, Sr. Standing Counsel
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
                     DATTA
                                and
                                HONOURABLE DR. JUSTICE RAVI RANJAN
                     ORAL ORDER
                     (Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)

2       01-12-2014

Mr. Rakesh Kumar Singh, learned counsel for the appellants in all the cases, seeks permission to withdraw the appeals.

Accordingly, the appeals are dismissed as withdrawn.

(Ramesh Kumar Datta, J) (Dr. Ravi Ranjan, J) SC/-

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