Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Section 30] [Entire Act] Union of India - Subsection Section 30(b) in Indian Forest Act, 1927 (b)declare that any portion of such forest specified in the notification shall be closed for such term, not exceeding thirty years, as the [State Government] [[Substituted by A.O.1950