100E. [ Powers of the Land Reforms Review Board. [Inserted of Act 17 of 1972.]
- For the purpose of performing its functions under this Act, the Land Reforms Review Board may-(a)call for returns from any authority or officer exercising any power or performing any function under this Ad or the rules made thereunder;(b)lay down such guidelines as may be necessary for the speedy and effective-implementation of this Act.]
