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State of Assam - Section

Section 302 in Assam Excise Rules, 1945

302. Prescribed strength of country spirit.

- Country spirit shall be supplied by licensed manufacturers or wholesale vendors thereof to licensed retail vendors of such spirit and sold by such retail vendors at the strengths of 30 degrees U.P. and 60 degree U.P.; provided that with the sanction of the State Government spirit of only one strength may be stoked and sold at any shop; provided also that supply at a strength not exceeding half a degree above or below the aforesaid strengths shall be deemed to be supplied at such strengths.