Calcutta High Court
Kothari Filament & Anr vs The Commissioner Of Customs on 28 August, 2019
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD4 CUSTA No. 1 of 2006 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (CUSTOMS) ORIGINAL SIDE Kothari Filament & Anr.
Versus The Commissioner of Customs Before:
The Hon'ble Justice I. P. MUKERJI And The Hon'ble Justice MD. NIZAMUDDIN Date: 28th August 2019 The Court: None appears for the parties even at the second call. No accommodation is sought.
This appeal is dismissed for default.
Interim order, if any, is vacated.
(I. P. MUKERJI, J.) (MD. NIZAMUDDIN, J.) R. Bose