Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act] Union of India - Subsection Section 3(12)(a) in United Bank of India (Employees') Pension Regulations, 1995 (a)exercise an option in writing within sixty days from the date of offer to become a member of the Pension Fund; and