Section 1037(a) in Police Regulations, Bengal , 1943
(a)The qualifications for the grant of the King's Police and Fire Services Medal shall be as follows:-(i)Conspicuous gallantry in saving life and property, or in preventing crime or arresting criminals; the risks incurred being estimated with due regard to the obligations and duties of the officer concerned.(ii)A specially distinguished record in administrative or detective service or other police service of conspicuous merit.(iii)Success in organizing Police or Fire Services, or in maintaining their organization under special difficulties.(iv)Special services in dealing with serious or widespread outbreaks of crime or public disorder, or fire.(v)Valuable political and secret services.(vi)Special services to Royalty and Heads of States.(vii)Prolonged service; but only when distinguished by very exceptional ability and merit.
