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Delhi High Court - Orders

M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 16 August, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~24
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 4626/2019
                                       M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY
                                       GROUP CAPTAIN UPDESH SHARMA           .....Petitioner
                                                     Through: Mr. Vishal Agrawal, Mr.
                                                              Rishabh Jain & Mr. Hriday
                                                              Khandelwal, Advs.

                                                                            versus

                                       UNION OF INDIA, & ORS.                                                     .....Respondents
                                                     Through:                                        Mr. Kirtiman Singh, CGSC
                                                                                                     with Mr. Waize Ali Noor, Mr.
                                                                                                     Ranjeev Khatana, Mr. Maulik
                                                                                                     Khurana, Mr. Varun Pratap
                                                                                                     Singh & Mr. Varun Rajawat,
                                                                                                     Advs for UOI.
                                                                                                     Mr. Anurag Ojha with Mr.
                                                                                                     Shubham Kumar & Mr. Dipak
                                                                                                     Raj, Advs. for R-2 & 3.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 16.08.2024 The Hon'ble Division Bench has not assembled today. List on 24.09.2024.

BY ORDER (COURT MASTER) AUGUST 16, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 02:32:05