Delhi High Court - Orders
M/S. Airforce Naval Housing Board Rep. ... vs Union Of India, & Ors on 16 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4626/2019
M/S. AIRFORCE NAVAL HOUSING BOARD REP. BY
GROUP CAPTAIN UPDESH SHARMA .....Petitioner
Through: Mr. Vishal Agrawal, Mr.
Rishabh Jain & Mr. Hriday
Khandelwal, Advs.
versus
UNION OF INDIA, & ORS. .....Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali Noor, Mr.
Ranjeev Khatana, Mr. Maulik
Khurana, Mr. Varun Pratap
Singh & Mr. Varun Rajawat,
Advs for UOI.
Mr. Anurag Ojha with Mr.
Shubham Kumar & Mr. Dipak
Raj, Advs. for R-2 & 3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 16.08.2024 The Hon'ble Division Bench has not assembled today. List on 24.09.2024.
BY ORDER (COURT MASTER) AUGUST 16, 2024/RW This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2024 at 02:32:05