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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Jharkhand - Subsection

Section 5A(1)(i) in The Court of Wards Act, 1879

(i)every proposal for the residence or education of a minor or a female ward outside the [State] [Substituted by the ALO.] of Bihar.