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[Cites 0, Cited by 42] [Section 80G(5)] [Section 80G] [Entire Act]

Union of India - Subsection

Section 80G(5)(iii) in The Income Tax Act, 1961

(iii)the donations made to the trust or institution or fund are applied only for providing relief to the earthquake victims of Gujarat ][on or before the 31st day of March, [2004] [ Substituted by Act 20 of 2002, Section 30, for " on or before the 31st day of March, 2002" (w.r.e.f. 3.2.2001).];