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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4)(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)Indian Naval officers may expect that strict reciprocity shall be observed in similar circumstances by foreign and Commonwealth naval officers in respect of these visits of ceremony.