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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(f) in Bihar Development of Ayurvedic and Unani Systems of Medicine Act, 1951

(f)"Registration officer" or "returning officers, in relation to any matter relating to the preparation of electoral rolls or the conduct of elections," means the Registrar of the Council;