Delhi High Court - Orders
Kajaria Ceramics Limited vs Godaddy.Com Llc & Ors on 31 October, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 35/2022
KAJARIA CERAMICS LIMITED .....Plaintiff
Through: Mr. Abhishek Praharaj & Ms. Rima
Majumdar, Advs.
versus
GODADDY.COM LLC & ORS. .....Defendants
Through: Mr. Pradyumn Sharma, Adv. for D-1.
Mr. Santosh Kumar Rout, Adv. for
D-6.
Mr. Yash Raj, Adv. for proposed D-7.
Mr. Gautam Singhal, Mr. Rajat
Chaudhary, Mr. Akshay Pratap Singh,
Advs. for proposed D-9.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 31.10.2025 I.A. 4738/2022 (Order I R 10 CPC), I.A. 48352/2024 (Order I R 10 CPC), I.A. 49655/2024 (Order I R 10 CPC)
1. These are applications seeking impleadment of new defendants.
2. Considering that the applications have been pending for over three years, the issue whether, at this stage, impleading fresh defendants would prejudice the trial against the defendants, who have already been impleaded will be considered on the next date.
3. Plaintiff is directed to submit a one (1) page note on these applications to the Court master on 15.11.2025.
4. List on 17.11.2025 in the 'Supplementary List'.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 23:20:36 IA 8767/2022 (Order 39 Rule 4 CPC)
5. List on the same date.
MANMEET PRITAM SINGH ARORA, J OCTOBER 31, 2025/gm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 23:20:36