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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(10) in Chhattisgarh Public Distribution System (Control) Order, 2004

(10)The holder of a ration card shall get the same registered with concerned Fair Price Shop. The ration cardholder can obtain essential commodities of Government Schemes after the submission of ration card from the Fair Price Shop, where the ration card is registered.