Rajasthan High Court - Jodhpur
Prahlad Singh vs President,Distt.Consumer Disputes & ... on 14 October, 2008
Author: N P Gupta
Bench: N P Gupta
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
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WRIT RESTORATION No. 01223 of 2008
PRAHLAD SINGH
V/S
PRESIDENT,DISTT.CONSUMER DISPUTES & ORS
Mr. SD VYAS, for the appellant / petitioner
Date of Order : 14.10.2008
HON'BLE SHRI N P GUPTA,J.
HON'BLE SHRI KISHAN SWAROOP CHAUDHARI,J.
ORDER
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Registry has reported the restoration to be barred by time. The report was made way back on 11.2.2008, and till date no application under Section 5 of the Limitation Act has been filed. As such the restoration application is dismissed as time barred.
( KISHAN SWAROOP CHAUDHARI ),J. ( N P GUPTA ),J. /Sushil/