Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(2) in Telangana Land Revenue (Enhancement) Act, 1967 (2)The additional land revenue referred to in subsection (1) in respect of any land shall be in addition to the land revenue payable by a pattadar in respect of that land.
