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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(2)(b) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(b)the form of Medium Term Fiscal Policy Statement, including the targets for the fiscal indicators clause (b) of sub-section (1) of Section 7;