Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 11 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023
DALIT MANAV UTHAN SANSTHAN AND ORS..... Petitioners
Through: Mr. S. Nambiar, Ms. Shradha
Maheshwari, Ms. Ishita Goel, Advs.
versus
SHRI ASHWANI KUMAR ..... Respondent
Through: Mr. Anupam Srivastava, ASC with
Mr. Dhairya Gupta, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.09.2023
List on 22.11.2023.
JASMEET SINGH, J
SEPTEMBER 11, 2023/DM
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