Delhi High Court - Orders
Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 19 August, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12340/2022
DR. ASHOK KUMAR AREAN .....Petitioner
Through:
versus
DIRECTOR GENERAL, NDRF & ORS. .....Respondents
Through: Ms. Bharathi Raju, SPC for
UOI with Ms. Divya, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 19.08.2025
1. Counter-affidavit has not been re-filed.
2. Re-notify on 15 December 2025.
C. HARI SHANKAR, J.
OM PRAKASH SHUKLA, J.
AUGUST 19, 2025/gunn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 21:56:05