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Delhi High Court - Orders

Dr. Ashok Kumar Arean vs Director General, Ndrf & Ors on 19 August, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~19
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 12340/2022
                            DR. ASHOK KUMAR AREAN                                                           .....Petitioner
                                         Through:

                                                          versus

                            DIRECTOR GENERAL, NDRF & ORS.         .....Respondents
                                         Through: Ms. Bharathi Raju, SPC for
                                         UOI with Ms. Divya, Adv.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                         ORDER

% 19.08.2025

1. Counter-affidavit has not been re-filed.

2. Re-notify on 15 December 2025.

C. HARI SHANKAR, J.

OM PRAKASH SHUKLA, J.

AUGUST 19, 2025/gunn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 21:56:05