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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Uttar Pradesh - Subsection

Section 104(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)all public roads which have been constructed or are maintained out of the Kshettra Nidhi and the stones and other materials thereof and also all trees, erections, materials, implements and things provided for such roads;