Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(2) in Bihar Biological Diversity Rules, 2017 (2)Withdrawal of Amount from the local Biodiversity fund shall be made by joint signatures of the Chairman and the member-Secretary of the respective Biodiversity Management Committee.
