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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(d) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(d)whether security, wherever necessary, has been deposited by the applicant at the rates specified in Sub-rule (1) of Rule 10.