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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2)(c) in U.P. E-Court Fees Rules, 2016

(c)Additional Court Fees certificate reports. - For all or any of the collecting branches/offices of the Central Record-keeping Agency and Authorized Collection Centres pertaining to any specified day or period;