Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(4) in The Goa, Housing Board Act, 1968

(4)If the person concerned does not accept the assessment proposed by the Board, the matter shall be referred to the Government.