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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018

(1)The Authority shall prepare once in every year an Annual Report in the form specified in the Schedule, giving a true and full account of its activities performed in the year.