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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(3)If for any reason the Chairman or the Vice- Chairman is unable to attend any meeting of the Board, any other member chosen by the members present at the meeting shall preside at the meeting.