Supreme Court - Daily Orders
S. Mohinder Singh vs Union Of India on 24 February, 2015
Bench: T.S. Thakur, Sudhansu Jyoti Mukhopadhaya, Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.461 OF 2015
IN
SPECIAL LEAVE PETITION (C) NO.22340 OF 2013
S. Mohinder Singh …Petitioner
Versus
Union of India & Ors. …Respondents
ORDER
We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 1st August, 2013. The review petition is, accordingly, dismissed.
..............................….........……....……J. (T.S. THAKUR) ...............................….........……....……J. (SUDHANSU JYOTI MUKHOPADHAYA) .................................…......………..……J. (KURIAN JOSEPH) New Delhi February 24, 2015 Signature Not Verified Digitally signed by Mahabir Singh Date: 2015.03.10 17:03:04 IST Reason: Chamber Matter SECTION XVIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 461/2015 in SLP(c) No.22340/2013 S. MOHINDER SINGH Petitioner(s) VERSUS UNION OF INDIA & ORS Respondent(s) (With appln.(s) for oral hearing and exemption from filing O.T.) Date : 24/02/2015 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA HON'BLE MR. JUSTICE KURIAN JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 1st August, 2013. The review petition is, accordingly, dismissed.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER
(Signed order is placed on the file)