Punjab-Haryana High Court
Samsher Singh And Ors vs State Of Punjab And Anr on 12 October, 2022
Author: Pankaj Jain
Bench: Pankaj Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-3353-2020
Date of decision : 12.10.2022
Samsher Singh and others ...... Petitioners
versus
State of Punjab and another ...... Respondents
CORAM : HON'BLE MR. JUSTICE PANKAJ JAIN
Present: Mr. Manpreet Singh, Advocate
for the petitioners.
Mr. Madhur Sharma, AAG, Punjab.
Mr. D.S. Kahlon, Advocate
for respondent No.2.
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PANKAJ JAIN, J. (Oral)
At the outset, counsel for the petitioners prays for withdrawal of the present petition.
2. Dismissed as withdrawn.
(PANKAJ JAIN) JUDGE 12.10.2022 Dinesh Whether speaking/reasoned : Yes Whether Reportable : No 1 of 1 ::: Downloaded on - 15-10-2022 04:37:56 :::