Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] Securities And Exchange Board Of India - Subsection Section 59(2)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (a)approval of the board of directors and the debenture trustee in case of non-convertible debt securities and