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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(7) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011

(7)Subject to the provisions of section 57 of the Act, and regulation 30 of these regulations, the orders passed by the Commission under section 31 of the Act shall be published on its website.