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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(7) in The Delhi Sikh Gurdwaras Act, 1971

(7)The provisions of sub-section (2) of section 5 shall apply so far as may be to the filling of a casual vacancy in the 1[office of the President, any other office-bearer or member of the Executive Board] as they apply in relation to casual vacancies in the membership of the Committee.