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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 7 vs Reebok India Company on 4 July, 2019

Bench: Chief Justice, Deepak Gupta

     ITEM NO.10                               COURT NO.1                   SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No. 18773/2019

     (Arising out of impugned final judgment and order dated 25-09-2018
     in ITA No. 1130/2017 passed by the High Court Of Delhi At New
     Delhi)

     THE PR. COMMISSIONER OF INCOME TAX-7                           Petitioner

                                                  VERSUS

     REEBOK INDIA COMPANY                                           Respondent

     (FOR ADMISSION and I.R. and IA No.89788/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 04-07-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner
                                    Mr. K.M. Nataraj, ASG
                                    Mr. Tara Chandra Sharma, Adv.
                                    Mr. Sibo Shankar Mishra, Adv.
                                    Mr. Vinayak Sharma, Adv.
                                    Ms. Indira Bhakar, Adv.
                                    Ms. Rukhmini Bobde, Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent
                                    Mr. Neeraj Jain, Adv.
                                    Mr. Aniket D. Agrawal, Adv.
                                    Ms. Kavita Jha, AOR

                           UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal Nos. 784-786/2017.

Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.07.04 16:35:04 IST Reason:

(Deepak Guglani) (Anand Prakash) Court Master Court Master