Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 7 vs Reebok India Company on 4 July, 2019
Bench: Chief Justice, Deepak Gupta
ITEM NO.10 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 18773/2019
(Arising out of impugned final judgment and order dated 25-09-2018
in ITA No. 1130/2017 passed by the High Court Of Delhi At New
Delhi)
THE PR. COMMISSIONER OF INCOME TAX-7 Petitioner
VERSUS
REEBOK INDIA COMPANY Respondent
(FOR ADMISSION and I.R. and IA No.89788/2019-CONDONATION OF DELAY
IN FILING)
Date : 04-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner
Mr. K.M. Nataraj, ASG
Mr. Tara Chandra Sharma, Adv.
Mr. Sibo Shankar Mishra, Adv.
Mr. Vinayak Sharma, Adv.
Ms. Indira Bhakar, Adv.
Ms. Rukhmini Bobde, Adv.
Mrs. Anil Katiyar, AOR
For Respondent
Mr. Neeraj Jain, Adv.
Mr. Aniket D. Agrawal, Adv.
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal Nos. 784-786/2017.
Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.07.04 16:35:04 IST Reason:(Deepak Guglani) (Anand Prakash) Court Master Court Master