Supreme Court of India
Hitachi Home & Life Solutions Ltd vs Commr.Of Customs(Import) Nhava Sheva on 16 October, 2012
Bench: Chandramauli Kr. Prasad, H.L. Dattu
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 6912-6923 OF 2012
HITACHI HOME & LIFE SOLUTIONS LTD. APPELLANT
VERSUS
COMMR.OF CUSTOMS(IMPORT) NHAVA SHEVA RESPONDENT
O R D E R
We have heard learned senior counsel for the appellant. We do not see any merit in these appeals. Accordingly, the Civil Appeals are dismissed.
.......................J. (H.L. DATTU) .......................J. (CHANDRAMAULI KR. PRASAD) NEW DELHI;
OCTOBER 16, 2012