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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(5) in Uttarakhand Technical University Act, 2005

(5)Where the Vice-chancellor is unable to discharge his functions owing to absence, illness or any other cause, the pro-vice-chancellor or in their absence senior professor/Reader nominated by the Vice-Chancellor on in his absence senior Professor/Principal nominated by the Chancellor shall discharge the functions of the Vice-Chancellor until the Vice-chancellor resumes his duties or if the post of the Vice Chancellor is vacant until the permanent vice Chancellor is appointed.