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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(i) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947

(i)if such order is passed by an officer, other than the Deputy Commissioner, to the Deputy Commissioner;