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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(g) in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

(g)the galley, and any separate bakery fitted with ovens; provided in either case that no part thereof is appropriate for use for any other purpose;