Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 1 in The Religious Endowments Act, 1863 1. Repeal of parts of Bengal Regulation 19 of 1810 and Madras Regulation 7 of 1817 .[Repealed by the Repealing Act, 1870 (14 of 1870), section 1 and Schedule.]...
