Orissa High Court
Md. Afsar @ Maggi vs State Of Odisha .... Opposite Party on 23 April, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
Signature Not Verified
Digitally Signed
Signed by: BHABAGRAHI JHANKAR
Reason: Authentication
Location: ORISSA HIGH COURT, CUTTACK
Date: 25-Apr-2025 20:05:06
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.2304 OF 2025
Md. Afsar @ Maggi .... Petitioner
Mr. Arun Kumar Budhia, Adv.
On behalf of
Mr. Soumya Ranjan Das, Adv.
-versus-
State of Odisha .... Opposite Party
Mr. Pradipta Satpathy, ASC
CORAM:
DR.JUSTICE S.K. PANIGRAHI
Order No. ORDER
01. 23.04.2025
1.This matter is taken up through hybrid arrangement.
2. Heard.
3. Registry is directed to obtain the status of the case i.e. in Special G.R. Case No.43/20 of 2022-23 pending in the court of the learned 2nd Additional Sessions Judge, Rourkela by the next date.
4. List this matter along with BLAPL No.1522 of 2025 on 6th May, 2025.
(Dr. S.K. Panigrahi) Judge B. Jhankar Page 1 of 1