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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

Constitution Subarticle

Section 2(6)(b) in THE CONSTITUTION (ONE HUNDRED AND THIRD AMENDMENT) ACT, 2019

(b)any special provision for the advancement of any economically weaker sections of citizens other than the classes mentioned in clauses (4) and (5) in so far as such special provisions relate to their admission to educational institutions including private educational institutions, whether aided or unaided by the