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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(6)(n) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(n)"Regional Food Controller" means includes an Officer authorised in writing by the Regional Food Controller to perform any of his functions under this Order;