Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(2)The Registrar shall be appointed by the Board of Governors on the recommendation of the selection committee constituted under clause (I) and he shall be a whole-time salaried officer of the University.