Rajasthan High Court - Jaipur
Sushila Kumari Meena D/O Laxman Prasad ... vs Rajasthan State Roadways Transport ... on 16 October, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12196/2020
Sushila Kumari Meena D/o Laxman Prasad Meena W/o Vinod
Meena
----Petitioner
Versus
Rajasthan State Roadways Transport Corporation
----Respondent
For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 16/10/2020 Issue notice on writ petition as well as stay application, returnable within three weeks.
In the meanwhile, no recovery shall be made from the petitioner.
(SANJEEV PRAKASH SHARMA),J Anu /188 (Downloaded on 16/10/2020 at 09:36:26 PM) Powered by TCPDF (www.tcpdf.org)