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Rajasthan High Court - Jaipur

Sushila Kumari Meena D/O Laxman Prasad ... vs Rajasthan State Roadways Transport ... on 16 October, 2020

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12196/2020

                                    Sushila Kumari Meena D/o Laxman Prasad Meena W/o Vinod
                                    Meena
                                                                                                      ----Petitioner
                                                                       Versus
                                    Rajasthan State Roadways Transport Corporation
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 16/10/2020 Issue notice on writ petition as well as stay application, returnable within three weeks.
In the meanwhile, no recovery shall be made from the petitioner.
(SANJEEV PRAKASH SHARMA),J Anu /188 (Downloaded on 16/10/2020 at 09:36:26 PM) Powered by TCPDF (www.tcpdf.org)