Supreme Court - Daily Orders
S.K. Jain vs Union Of India on 11 July, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.15 COURT NO.1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal Diary No(s). 11449/2016
S.K. JAIN Appellant(s)
VERSUS
UNION OF INDIA AND ANR. Respondent(s)
(With appln. (s) for c/delay in re-filing appeal and condonation of
delay in filing crl. appeal. and office report)
Date : 11/07/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. S.S. Pandey,Adv.
Mr. Sridhar Potaraju,Adv.
Mr. Gaichangpou Gangmei,Adv.
Mr. Abhishek R. Shukla,Adv.
Mr. Arjun Singh,Adv.
Mr. Mukunda Rao Angara,Adv.
Ms. Sindeora,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Appeal admitted.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.07.12 13:29:37 IST Reason: