Supreme Court - Daily Orders
M/S Glyph International Ltd. vs Union Of India on 20 February, 2014
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ITEM NO.67 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 6295 OF 2012
BEFORE THE REGISTRAR SANJIV JAIN
M/S GLYPH INTERNATIONAL LTD. Appellant (s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date: 20/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr Varun Gaba, Adv.
Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Office has reported that the appellant has not filed the process fee and spare copies. It be filed within a weeks time and thereafter notices be issued to the respondents.
List again on 29.4.2014.
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