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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in The Coimbatore City Municipal Corporation Act, 1981

(4)The Government may, by notification, declare their intention -
(a)to exclude from the City any local area in the vicinity thereof and defined in such notification; or
(b)to include within the city any local area comprised therein and defined in such notification;
Provided that no cantonment shall be included within the City.