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[Cites 0, Cited by 0] [Section 581L] [Entire Act]

Union of India - Subsection

Section 581L(6) in The Companies Act, 1956

(6)Every organisation which was getting financial, managerial or technical assistance from the inter-State co-operative society, immediately before the transformation date, may continue to be given financial, managerial or technical assistance, as the case may be, by the Producer Company, for such period, to such extent and in such manner as that company may deem fit.