Madhya Pradesh High Court
Shri Narayan Sharma vs The State Of Madhya Pradesh on 28 February, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-840-2020 The High Court Of Madhya Pradesh CRA-840-2020 (SHRI NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Gwalior, Dated : 28-02-2020 List this matter along with connected Cr.A. No. 8809/2019.
(S. A. DHARMADHIKARI) (VISHAL MISHRA)
JUDGE JUDGE
Durgekar
SANJAY N
DURGEKAR
2020.02.28
15:22:06
+05'30'